Himachal Pradesh High Court
State Of H.P. & Others vs . Prakash Chand & Others on 13 July, 2022
Bench: Sabina, Jyotsna Rewal Dua
State of H.P. & Others Vs. Prakash Chand & Others .
Criminal Appeal No.221 of 2011 13.07.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General for the appellant.
Mr. Surender Saklani, Advocate for respondents No.2 to 4, 8, 9 & 11.
List with Criminal Appeal No.202 of 2011.
r (Sabina)
Judge
(Jyotsna Rewal Dua)
July 13, 2022 (ps) Judge
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