Section 12(1)(d) in Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(d)Balance amount for which reimbursement is available against the claim for reimbursement under consideration [(d) (a) - (b) (c)]

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