Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Himachal Pradesh - Subsection Section 14A(1) in The Himachal Pradesh Value Added Tax Act, 2005 (1)Any person intending to apply for registration in the State may make online application in the prescribed form alongwith scanned copies of the prescribed documents.
