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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(i) in The U.P. Government Estates Thekedari Abolition Act, 1958

(i)the duties of any officer or authority having jurisdiction under this Act, and the procedure to be followed by such officer to authority;