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State of Uttar Pradesh - Section

Section 8 in The Uttar Pradesh State Sports University Act, 2021

8. Power of delegation. -

Subject to the provisions of this Act and the regulations made thereunder, any officer or authority of the University may, by order, delegate his or its powers (except the power to make regulations) to any other officer or authority under his or its control subject to the condition that the ultimate responsibility for the exercise of the powers so delegated shall continue to rest in the officer or authority delegating them.