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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(5) in The Goa Co-operative Societies Act, 2001

(5)The word "limited" or its equivalent in any language shall be the last word in the name of every society which is registered or deemed to be registered under this Act.Explanation. - For the purposes of this section and section 7, the expression "member of a family" means wife, husband, father, mother, unmarried son and unmarried daughter.