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Commissioner Of Income Tax ... vs Gujarat Industrial Development ... on 16 April, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                                         1

     ITEM NO.8 + 65                                  COURT NO.6                SECTION III

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41881/2017

     (Arising out of impugned final judgment and order dated 28-06-2017
     in TA No. 381/2017 passed by the High Court Of Gujarat At
     Ahmedabad)

     COMMISSIONER OF INCOME TAX (EXEMPTIONS)                                Petitioner(s)

                                                        VERSUS

     GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION                             Respondent(s)

     WITH

     DIARY NO. 3213/2018
     FOR ADMISSION AND I.R. AND IA NO. 30666/2018 – CONDONATION OF DELAY
     IN FILING.


     Date : 16-04-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                    Mr. Y.P. Adhyaru, Sr. Adv.
                                          Mr. D.L. Chidananda, Adv.
                                          Mr. Rajat Nair, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)                    Mr.   Amar Dave, Adv.
                                          Mr.   P. S. Sudheer, AOR
                                          Mr.   Bharat Sood, Adv.
                                          Ms.   Shruti Jose, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Reason: Mr. Amar Dave, advocate accepts notice on behalf of Mr. P.S. Sudheer, Advocate-on-Record for respondent(s).

Leave granted.

To be heard along with C.A. No. 4374/2015.

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER