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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(i) in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

(i)"Nazul land" means the land placed at the disposal of the Authority and developed by or under the control and supervision of the Authority under section 22 of the Act;