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[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(4) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(4)The concerned Forum shall send the entire records to the office of the Ombudsman within fifteen (15) days from the date of receipt of such notice.