Bombay High Court
Tukaram Madhav Bahale vs Mahatma Phule Krishi Vidyapeeth Rahuri ... on 15 July, 2025
Author: R.G.Avachat
Bench: R.G.Avachat
adjournment.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : R.G.AVACHAT AND
NEERAJ P. DHOTE, JJ.
DATE : JULY 15, 2025
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Mr.A.R.Kale, Addl. Govt. Pleaders, Mr.S.B.Pulkundwar, Ms.PJ.Bharad,
Mr.P.K.Lakhotiya, Mr.A.A.A.Khan and Ms.Vaishali S. Chaudhari and
Mr.K.N.Lokhande, AGPs for State, in respective matters
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ORDER :-
Due to paucity of time, the following matters on the board dated 15.07.2025 are adjourned to the dates mentioned against them:-
Matters Next Date 933 WRIT PETITION NO. 226 OF 2024 934 WRIT PETITION NO. 332 OF 2024 12.08.2025 936 WRIT PETITION NO. 703 OF 2024 (Urgent Category) 937 WRIT PETITION NO. 2186 OF 2024 938 WRIT PETITION NO. 2757 OF 2024 939 WRIT PETITION NO. 3412 OF 2024 941 WRIT PETITION NO. 3979 OF 2024 13.08.2025 942 WRIT PETITION NO. 5745 OF 2024 (Urgent Category) 944 WRIT PETITION NO. 9042 OF 2024 945 WRIT PETITION NO. 9453 OF 2024 946 WRIT PETITION NO. 9607 OF 2024 947 WRIT PETITION NO. 9721 OF 2024 948 WRIT PETITION NO. 11290 OF 2024 949 WRIT PETITION NO. 11842 OF 2024 14.08.2025 950 WRIT PETITION NO. 12619 OF 2024 (Urgent Category) 951 WRIT PETITION NO. 12796 OF 2024 952 WRIT PETITION NO. 13051 OF 2024 953 WRIT PETITION NO. 13345 OF 2024 954 WRIT PETITION NO. 11329 OF 2018 955 WRIT PETITION NO. 11598 OF 2018 956 WRIT PETITION NO. 12246 OF 2018 18.08.2025 957 WRIT PETITION NO. 13527 OF 2018 958 WRIT PETITION NO. 4 OF 2020 959 WRIT PETITION NO. 2053 OF 2020 960 WRIT PETITION NO. 2471 OF 2020 2 adjournment WITH
CIVIL APPLICATION NO. 12766 OF 2023 IN WP/2471/2020 19.08.2025 961 WRIT PETITION NO. 1170 OF 2022 962 WRIT PETITION NO. 2954 OF 2022 963 WRIT PETITION NO. 4206 OF 2022 964 WRIT PETITION NO. 4207 OF 2022 965 WRIT PETITION NO. 5955 OF 2022 966 WRIT PETITION NO. 5956 OF 2022 20.08.2025 968 WRIT PETITION NO. 6690 OF 2022 969 WRIT PETITION NO. 6278 OF 2023 970 WRIT PETITION NO. 392 OF 2024 971 WRIT PETITION NO. 420 OF 2024 972 WRIT PETITION NO. 493 OF 2024 973 WRIT PETITION NO. 1581 OF 2024 974 WRIT PETITION NO. 1778 OF 2024 975 WRIT PETITION NO. 2259 OF 2024 WITH 21.08.2025 CIVIL APPLICATION NO. 6094 OF 2025 IN WP/2259/2024 976 WRIT PETITION NO. 3171 OF 2024 977 WRIT PETITION NO. 3385 OF 2024 978 WRIT PETITION NO. 3612 OF 2024 979 WRIT PETITION NO. 3617 OF 2024 WITH CIVIL APPLICATION NO. 1032 OF 2025 IN WP/3617/2024 980 WRIT PETITION NO. 5030 OF 2024 981 WRIT PETITION NO. 5817 OF 2024 982 WRIT PETITION NO. 6049 OF 2024 984 WRIT PETITION NO. 7683 OF 2024 WITH 22.08.2025 WRIT PETITION NO. 575 OF 2025 WITH CIVIL APPLICATION NO. 3847 OF 2025 IN WP/7683/2024 985 WRIT PETITION NO. 9368 OF 2024 986 WRIT PETITION NO. 10125 OF 2024 3 adjournment 988 WRIT PETITION NO. 10191 OF 2024 989 WRIT PETITION NO. 10218 OF 2024 992 WRIT PETITION NO. 11863 OF 2024 993 WRIT PETITION NO. 12301 OF 2024 994 WRIT PETITION NO. 12634 OF 2024 995 WRIT PETITION NO. 12710 OF 2024 996 WRIT PETITION NO. 13001 OF 2024 997 WRIT PETITION NO. 13338 OF 2024 WITH 25.08.2025 WRIT PETITION NO. 13341 OF 2024 WITH WRIT PETITION NO. 13344 OF 2024 WITH WRIT PETITION NO. 13353 OF 2024 998 WRIT PETITION NO. 14071 OF 2024 999 WRIT PETITION NO. 1852 OF 2025 1000 WRIT PETITION NO. 1853 OF 2025 26.06.2025 1001 WRIT PETITION NO. 1854 OF 2025 1002 WRIT PETITION NO. 3185 OF 2025
2. The interim relief/undertaking/statement, if any, shall continue till the next date.
[NEERAJ P. DHOTE, J.] [R.G. AVACHAT, J.] KBP