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[Cites 0, Cited by 2] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(h) in The Central Vigilance Commission Act, 2003

(h)exercise superintendence over the vigilance administration of the various Ministries of the Central Government or corporations established by or under any Central Act, Government companies, societies and local authorities owned or controlled by that Government: