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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(4)The Convenor of PACET Admissions shall adopt computerised Single Window system of Counselling either by following centralized or decentralized Oneline Counselling at various centers for the Convenience of the Candidates and shall prepare the seat matrix of University/Unaided Non-Minority/Minority Professional Institutions. He shall make all the necessary arrangements for manpower, admission venue, drawing scrutiny officers from other departments, fee collection, networking, facilities for Online Counselling at various centres, Mobilization of software, etc., in consultation with the Admission Committee.