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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(1)(xv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xv)look into the complaints and suggestions of the children as contained in the children's suggestion box and take appropriate action;