Supreme Court - Daily Orders
Ansal Crown Heights Flats Buyers ... vs Ansal Crown Infrabuild India Pvt. Ltd. on 15 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.802 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4480-4481/2023
ANSAL CROWN HEIGHTS FLATS BUYERS ASSOCIATION (REGD.)Appellant(s)
VERSUS
ANSAL CROWN INFRABUILD INDIA PVT. LTD. & ORS. Respondent(s)
([TO BE TAKEN UP ALONG WITH ITEM NO. 15 I.E. C.A. No.
4247/2023]........ IA No.134416/2023-EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT)
Date : 15-09-2023 These appeals were mentioned today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s)
Mr. Sahil Tagotra, AOR (Mentioned by)
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List on 29th November, 2023.
(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.09.15 17:04:23 IST Reason: