Section 4(1)(v) in The West Bengal Schools (Control of Expenditure) Act, 2005

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(v) in The West Bengal Schools (Control of Expenditure) Act, 2005

(v)grant any special pay or allowance or other remuneration under any description whatsoever including ex gratia payment or any other benefit, having financial implication, to any person holding a teaching or non-teaching post; or

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State of West Bengal - Subsection

Section 4(1)(v) in The West Bengal Schools (Control of Expenditure) Act, 2005