Calcutta High Court (Appellete Side)
Jahidur Rahaman Mallick & Ors vs The State Of West Bengal & Ors on 5 December, 2017
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1
05.12.2017
Item No. 15
Ct. No.15
AB
W.P. 28953 (W) of 2017
In the matter of: Jahidur Rahaman Mallick & Ors.
-versus -
The State of West Bengal & Ors.
Mr. Avishek Prasad
.... For the Petitioners
Affidavit of service filed by the petitioner be kept on
record. Mr.
Prasad, learned advocate appearing for the petitioners
submits that service of the writ petition upon all the
respondents is not complete.
List this matter in the combined monthly list of January, 2018.
The learned advocate for the petitioners is directed to complete service upon all the respondents in the mean time.
(Tapabrata Chakraborty, J.)