Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(i)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(i)(b) in The Companies (Amendment) Act, 2017

(b)in the Explanation, for the words "Institute of Cost and Works Accountants of India", the words "Institute of Cost Accountants of India" shallbe substituted;