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Himachal Pradesh High Court

Ramesh Kumar vs . Hrtc & Another. on 25 April, 2022

Bench: Sabina, Sandeep Sharma

Ramesh Kumar vs. HRTC & Another.

CWP No. 8198 of 2021 .

25.04.2022 Present: Mr. Manohar Lal Sharma, Advocate, for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

Admit.

List alongwith CWP No. 2003 of 2020.

( Sabina ) Judge (Sandeep Sharma) Judge April 25, 2022 (reena) ::: Downloaded on - 25/04/2022 20:08:00 :::CIS