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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(2)(p) in The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947

(p)the manner in which the area and assessment (including water rate, if any) of each reconstituted holding or part of such holding shall be determined;