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Himachal Pradesh High Court

Godda Devi vs . The Executive Engineer, Hppwd on 12 June, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

Godda Devi Vs. The Executive Engineer, HPPWD .

Ex. Petition No. 139 of 2023 12.06.2023 Present: Mr. Ajeet Singh Saklani, Advocate, for the petitioner.

Mr. Rakesh Dhaulta, Mr. Navlesh Verma, Mr. Pranay Pratap Singh, Additional Advocates General with Mr. Gautam Sood & Mr. Arsh Rattan, Deputy Advocates General, for the respondent.

Notice. Mr. Arsh Rattan, learned Deputy Advocate General, accepts notice on behalf of the respondent.

Report of compliance be filed by the next date.

List on 09.08.2023.

(M.S. Ramachandra Rao) Chief Justice.





             June 12, 2023                                    (Ajay Mohan Goel)
               (hemlata)                                             Judge.






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