Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(h) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993 (h)"purchaser" means any person who, under section 7, enters into an agreement with the promoter for the purchase of a flat;
