Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183(2)] [Section 183] [Entire Act] State of West Bengal - Subsection Section 183(2)(c) in New Town, Kolkata Development Authority Act, 2007 (c)if measures are taken for preservation of rain water and uses thereof;