Madhya Pradesh High Court
M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 30 August, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 WP-4430-2008
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 4430 of 2008
(M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS )
Dated : 30-08-2024
Shri Siddharth Shrivastav - Advocate for petitioner.
Shri Himanshu Mishra - Advocate for respondent No.1.
Shri Mohan Sausarkar - Government Advocate for respondent No.2/State.
List this case along with W.P.No.17914/2010.
(G. S. AHLUWALIA) JUDGE VB* Signature Not Verified Signed by: VINAY KUMAR BURMAN Signing time: 30-08-2024 19:50:18