Supreme Court - Daily Orders
Bhaven Construction Through ... vs Exe Engineer Sardar Sarovar Na.Nigam on 6 July, 2018
ITEM NO.26 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
IA 1451/2013, in Civil Appeal No(s). 14665/2015
BHAVEN CONSTRUCTION THROUGH AUTHORISED SIGNATORY PREMJIBHAI K. SHAH
Appellant(s)
VERSUS
EXE ENGINEER SARDAR SAROVAR NA.NIGAM & ANR. Respondent(s)
Date : 06-07-2018 These matters were called on for hearing today.
For Appellant(s)
Mr. Purvish Jitendra Malkan, AOR
For Respondent(s)
Ms. Mamta Singh, Adv.
Ms. Hemantika Wahi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 and 2 are duly represented.
Statement of case may be filed within the stipulated period.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
KAPIL MEHTA Registrar 6.7.2018 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.07.12 17:23:54 IST Reason: