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Bombay High Court

Isc Projects Bna Infra Jv vs Central Railway on 28 March, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                     Board Sr.No.:-0

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

     INTERIM APPLICATION LODGING NO. 28884 OF 2023
                          In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 22277 OF 2023

      Isc Projects Bna Infra Jv                              ....PETITIONER
                   V/S
      Central Railway                                      ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 28th March, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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