Bombay High Court
Isc Projects Bna Infra Jv vs Central Railway on 28 March, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 28884 OF 2023
In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 22277 OF 2023
Isc Projects Bna Infra Jv ....PETITIONER
V/S
Central Railway ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 28th March, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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