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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

(2)Subject to such rules as may be made in this behalf, the Board shall appoint a committee for each district in the delta area for the purpose of performing such functions as the Board may assign to it.