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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(1) in Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Cyber law offenders, Drug offenders, Forest-offenders, Goondas, Immoral Traffic Offenders, Sand offenders, Sexual-offenders, Slum-grabbers and Video Pirates Act, 1982

(1)This Act may be called the Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Cyber law offenders,161 Drug offenders, [forest-offenders] [Act No.1 of 1988:- Forest Offenders are added.], Goondas, Immoral Traffic Offenders, [sand-offenders] [By Act No.16 of 2006, Sand Offenders are added], [sexual-offenders] [By Act No.20 of 2014, Sexual-offenders are added.], Slum-grabbers and [video pirates] [By Act No.32 of 2004, Video Pirates are added.] Act, 1982.