Supreme Court - Daily Orders
Brahma Nand Sharma(D) Thr. Lr. Sumitra ... vs The State Of Himachal Pradesh on 4 February, 2021
Bench: Mohan M. Shantanagoudar, Vineet Saran
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 7101 OF 2010
BRAHMA NAND SHARMA(D) THR. LR. SUMITRA DEVI … Appellant(s)
VERSUS
THE STATE OF HIMACHAL PRADESH & ANR. … Respondent(s)
O R D E R
Heard learned counsel for the parties. Since the wife of the deceased employee is already aged about 90 years and receiving family pension, we decline to interfere with the said facility provided to her. Let her continue to receive the family pension during her lifetime.
With these observations, the appeal stands disposed of.
………………………………………………………………………,J. (Mohan M. Shantanagoudar) ……………………………………………………………………,J. (Vineet Saran) New Delhi;
February 04, 2021.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2021.02.10 14:57:15 IST Reason: ITEM NO.101 Court 10 (Video Conferencing) SECTION XIV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 7101/2010 BRAHMA NAND SHARMA(D) THR. LR. SUMITRA DEVI Appellant(s) VERSUS THE STATE OF HIMACHAL PRADESH & ANR. Respondent(s)
Date : 04-02-2021 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR HON'BLE MR. JUSTICE VINEET SARAN For Appellant(s) Mr. Suryanarayana Singh, Sr. Adv.
Mr. Arun Adlakha, Adv.
Mr. Dharmendra Kumar Sinha, AOR For Respondent(s) Mr. Abhinav Mukerji, AAG Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the parties. Since the wife of the deceased employee is already aged about 90 years and receiving family pension, we decline to interfere with the said facility provided to her. Let her continue to receive the family pension during her lifetime. With these observations, the appeal stands disposed of. Pending applications, if any, stand disposed of accordingly.
(GULSHAN KUMAR ARORA) (R.S. NARAYANAN)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)