Bombay High Court
M/S. Alankit Exports Pvt. Ltd vs M/S. Starwood Exports Pvt. Ltd/ on 24 January, 2019
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 chs-4-14(55).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY AND ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO.4 OF 2014
IN
EXECUTION APPLICATION NO.364 OF 2013
M/s. Alankit Exports Pvt Ltd. ..Claimant/Applicant
Vs.
M/s Starwood Exports Pvt Ltd. ..Respondent
None for the parties
CORAM : K.R.SHRIRAM, J.
DATE : 24th JANUARY, 2019 P.C.:
1 None for applicant 2 Execution application and chamber summons dismissed. 3 All interim orders stand vacated.
(K.R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 01:59:37 :::