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Bombay High Court

M/S. Alankit Exports Pvt. Ltd vs M/S. Starwood Exports Pvt. Ltd/ on 24 January, 2019

Author: K.R.Shriram

Bench: K.R.Shriram

                                          1/1                              chs-4-14(55).doc




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY AND ORIGINAL CIVIL JURISDICTION
                       CHAMBER SUMMONS NO.4 OF 2014
                                    IN
                    EXECUTION APPLICATION NO.364 OF 2013

M/s. Alankit Exports Pvt Ltd.                         ..Claimant/Applicant
      Vs.
M/s Starwood Exports Pvt Ltd.                         ..Respondent


None for the parties

                                           CORAM : K.R.SHRIRAM, J.

DATE : 24th JANUARY, 2019 P.C.:

1 None for applicant 2 Execution application and chamber summons dismissed. 3 All interim orders stand vacated.

(K.R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 01:59:37 :::