Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of West Bengal - Subsection Section 27(1A) in The West Bengal Security Act, 1950 (1A)No information furnished in pursuance of an order of the State Government under sub-section (7) shall be used in any prosecution against the person by whom the information has been furnished.
