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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(e) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(e)the technical head of Ayurveda, not below the level of Advisor (Ayurveda), Ministry of AYUSH, ex officio;