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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(4)(a) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017

(a)retired District and Sessions Judge or a person who had been a member of Ail India Service, having retired from a post not below the rank of Principal Secretary to Government or a person who had been a member of Indian Police Service, having retired from a post not below the rank of Additional Director General of Police, to be nominated by the Government, who shall be the Chairperson of the Committee;