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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(1)(iv) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iv)Give direction to the Market Committees in general or any Market Committee in particular with a view to ensuring improvement thereof.