Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Rajasthan - Subsection Section 99(h) in The General Rules (Civil), 1986 (h)Cost of printed saleable forms to be taxed in decrees.-Cost of printed saleable forms filled by the parties shall be taxed in all decrees.
