Section 2(k) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
(k)"local authority" means-(i)a Municipal Corporation constituted by or under the Chhattisgarh Municipal Corporation Act, 1956 (No. 23 of 1956):(ii)a Municipal Council or Nagar Panchayat constituted by or under the Chhattisgarh Municipalities Act, 1961 (No. 37 of 1961);(iii)a Gram Panchayat constituted under the Chhattisgarh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994).
