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Delhi High Court - Orders

Jayanta Kumar Mishra & Anr vs Union Of India & Ors on 7 October, 2021

Author: Vipin Sanghi

Bench: Vipin Sanghi, Jasmeet Singh

                          $~1-3 & 13-26.
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 10759/2021 and C.M. Nos. 33211-12/2021
                               JAYANTA KUMAR MISHRA & ANR.                  ..... Petitioner
                                               versus
                               UNION OF INDIA & ORS.                        ..... Respondent
                          +    W.P.(C) 10930/2021
                               ABHISHEK NISCHAL & ANR.                      ..... Petitioner
                                               versus
                               UCO BANK                                     ..... Respondent
                          +    W.P.(C) 11174/2021 and C.M. No. 34393/2021
                               RAM KRISHNA                                  ..... Petitioner
                                               versus
                               UNION OF INDIA & ORS.                        ..... Respondent
                          +    W.P.(C) 9630/2021 and C.M. No. 29760/2021
                               DEV JUNEJA & ANR.                            ..... Petitioner
                                               versus
                               UCO BANK                                     ..... Respondent
                          +    W.P.(C) 6774/2021 and C.M. No. 21351/2021
                               HRIDESH KUMAR PATHAK                         ..... Petitioner
                                               versus
                               BANK OF MAHARASHTRA                          ..... Respondent

                          +    W.P.(C) 8162/2021 and C.M. No. 25363/2021
                               SUNNY GROVER & ORS.                           ..... Petitioner
                                               versus
                               CENTRAL BANK OF INDIA                         ..... Respondent

                          +    W.P.(C) 8801/2021 and C.M. No. 27393/2021
                               GURTEJ SINGH & ANR.                          ..... Petitioner
                                               versus
                               UCO BANK                                     ..... Respondent
                          +    W.P.(C) 9010/2021 and C.M. Nos. 28016-17/2021
                               DHARMENDRA PRATAP SINGH & ORS.               ..... Petitioner
                                               versus
                               STATE BANK OF INDIA & ORS.                   ..... Respondent
                                               Through:


Signature Not Verified
Digiltally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:08.10.2021
19:11:30
                           +   W.P.(C) 9128/2021 and C.M. No. 28391/2021
                              RANDEEP SINGH ROOPRAI                        ..... Petitioner
                                              versus
                              BANK OF BARODA                               ..... Respondent
                          +   W.P.(C) 9401/2021 and C.M. Nos. 29209-10/2021
                              VIJENDRA KUMAR JAIN & ORS.                   ..... Petitioner
                                              versus
                              UCO BANK                                     ..... Respondent
                          +   W.P.(C) 9745/2021 and C.M. No. 30048/2021
                              MADHU GROVER & ANR.                          ..... Petitioner
                                              versus

                              UCO BANK                                     ..... Respondent
                          +   W.P.(C) 9818/2021 and C.M. Nos. 30277-78/2021
                              SUNNY GROVER & ANR.                          ..... Petitioner
                                              versus
                              AXIS BANK LTD.                               ..... Respondent

                          +   W.P.(C) 9989/2021 and C.M. Nos. 30826-27/2021
                              RAMAN SHARMA & ANR.                          ..... Petitioner
                                              versus
                              UNION BANK OF INDIA                          ..... Respondent
                          +   W.P.(C) 10016/2021 and C.M. Nos. 30922-23/2021
                              OMKAR SINGH & ANR.                           ..... Petitioner
                                              versus
                              AXIS BANK LTD.                               ..... Respondent
                          +   W.P.(C) 10518/2021 and C.M. Nos. 32385-86/2021
                              ANISH JAIN & ANR.                            ..... Petitioner
                                              versus
                              AXIS BANK LTD.                               ..... Respondent
                          +   W.P.(C) 10723/2021 and C.M. Nos. 33114-15/2021
                              GURTEJ SINGH & ANR.                          ..... Petitioner
                                              versus
                              CENTRAL BANK OF INDIA                        ..... Respondent
                          +   W.P.(C) 10728/2021 and C.M. Nos. 33138-39/2021
                              HRIDESH KUMAR PATHAK                         ..... Petitioner
                                              versus
                              UNION OF INDIA & ORS.                        ..... Respondent


Signature Not Verified
Digiltally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:08.10.2021
19:11:30
                           Through:-

                               Mr. Abhay Pratap Singh and Mr. Shantnu Aggarwal, Advocates for
                               petitioner in W.P. (C.) No. 1847/2020.
                               Mr. Murari Kumar and Mr. Anchit Kumar, Advocates for petitioner in
                               Item Nos. 13, 15, 16, 18 to 21, 23 to 25.
                               Mr. Manish Makhija, Advocate for petitioner in W.P.(C) 9989/2021.

                               Mr. Rajesh Gogna, CGSC with Mr. Abhishek Khanna, GP for UOI in
                               W.P.(C) 11174/2021.
                               Mr. Sandeep Tyagi, Advocate for respondent in W.P.(C) 9989/2021.
                               Ms. Ekta Choudhary and Mr. Chakshu Thakral, Advocate with Mr.
                               Kunal Prashant (Law Officer) for respondent in W.P.(C) 8162/2021.
                               Mr. Vijay Joshi, Advocate for UOI in W.P.(C) 10728/2021.
                               Mr. Kush Sharma, Advocate for Bank of Baroda in W.P. (C.) No.
                               9128/2021.
                               Mr. I.S. Chauhan and Mr. Hardeep, Advocate for UCO Bank in item
                               Nos. 2, 13, 16, 19, 20.
                               Mr. Harish Vaidyanathan Shankar, CGSC with Ms. S Bushra Kazim
                               and Mr. Karan Chhiber, Advocate for UOI/ RBI.
                               Mr. O.P. Gaggar, Advocate for respondent No. 3 in Item Nos. 1,3 &
                               26.
                               Mr. Himanshu Shekhar and Mr. Jamnesh Kumar, Advocates for
                               respondent No. 1/ Central Bank of India in W.P.(C) 10723/2021.
                               Mr. R.K. Sinha Advocate for respondent No.1/ SBI in W.P.(C)
                               9010/2021.

                               CORAM:
                               HON'BLE MR. JUSTICE VIPIN SANGHI
                               HON'BLE MR. JUSTICE JASMEET SINGH

                                                        ORDER

% 07.10.2021 None appears for the Reserve Bank of India (RBI), even though RBI is a party respondent in some of these matters. The stand of the RBI is Signature Not Verified Digiltally Signed By:BHUPINDER SINGH ROHELLA Signing Date:08.10.2021 19:11:30 necessary to deal with these petitions.

Mr. Harish Vaidyanathan Shankar is present and accepts notice on behalf of RBI. The pleadings are not complete yet.

List the matter on 26.10.2021 before the Joint Registrar (concerned), for ensuring service of all the respondents and completion of pleadings.

List the matter before the Court on 18.01.2022. In the meantime, the Joint Registrar may ensure that service is complete and pleadings are also filed by all parties.

Interim orders to continue till the next date.

VIPIN SANGHI, J JASMEET SINGH, J OCTOBER 07, 2021 kd Signature Not Verified Digiltally Signed By:BHUPINDER SINGH ROHELLA Signing Date:08.10.2021 19:11:30