Delhi High Court - Orders
Jayanta Kumar Mishra & Anr vs Union Of India & Ors on 7 October, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~1-3 & 13-26.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10759/2021 and C.M. Nos. 33211-12/2021
JAYANTA KUMAR MISHRA & ANR. ..... Petitioner
versus
UNION OF INDIA & ORS. ..... Respondent
+ W.P.(C) 10930/2021
ABHISHEK NISCHAL & ANR. ..... Petitioner
versus
UCO BANK ..... Respondent
+ W.P.(C) 11174/2021 and C.M. No. 34393/2021
RAM KRISHNA ..... Petitioner
versus
UNION OF INDIA & ORS. ..... Respondent
+ W.P.(C) 9630/2021 and C.M. No. 29760/2021
DEV JUNEJA & ANR. ..... Petitioner
versus
UCO BANK ..... Respondent
+ W.P.(C) 6774/2021 and C.M. No. 21351/2021
HRIDESH KUMAR PATHAK ..... Petitioner
versus
BANK OF MAHARASHTRA ..... Respondent
+ W.P.(C) 8162/2021 and C.M. No. 25363/2021
SUNNY GROVER & ORS. ..... Petitioner
versus
CENTRAL BANK OF INDIA ..... Respondent
+ W.P.(C) 8801/2021 and C.M. No. 27393/2021
GURTEJ SINGH & ANR. ..... Petitioner
versus
UCO BANK ..... Respondent
+ W.P.(C) 9010/2021 and C.M. Nos. 28016-17/2021
DHARMENDRA PRATAP SINGH & ORS. ..... Petitioner
versus
STATE BANK OF INDIA & ORS. ..... Respondent
Through:
Signature Not Verified
Digiltally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:08.10.2021
19:11:30
+ W.P.(C) 9128/2021 and C.M. No. 28391/2021
RANDEEP SINGH ROOPRAI ..... Petitioner
versus
BANK OF BARODA ..... Respondent
+ W.P.(C) 9401/2021 and C.M. Nos. 29209-10/2021
VIJENDRA KUMAR JAIN & ORS. ..... Petitioner
versus
UCO BANK ..... Respondent
+ W.P.(C) 9745/2021 and C.M. No. 30048/2021
MADHU GROVER & ANR. ..... Petitioner
versus
UCO BANK ..... Respondent
+ W.P.(C) 9818/2021 and C.M. Nos. 30277-78/2021
SUNNY GROVER & ANR. ..... Petitioner
versus
AXIS BANK LTD. ..... Respondent
+ W.P.(C) 9989/2021 and C.M. Nos. 30826-27/2021
RAMAN SHARMA & ANR. ..... Petitioner
versus
UNION BANK OF INDIA ..... Respondent
+ W.P.(C) 10016/2021 and C.M. Nos. 30922-23/2021
OMKAR SINGH & ANR. ..... Petitioner
versus
AXIS BANK LTD. ..... Respondent
+ W.P.(C) 10518/2021 and C.M. Nos. 32385-86/2021
ANISH JAIN & ANR. ..... Petitioner
versus
AXIS BANK LTD. ..... Respondent
+ W.P.(C) 10723/2021 and C.M. Nos. 33114-15/2021
GURTEJ SINGH & ANR. ..... Petitioner
versus
CENTRAL BANK OF INDIA ..... Respondent
+ W.P.(C) 10728/2021 and C.M. Nos. 33138-39/2021
HRIDESH KUMAR PATHAK ..... Petitioner
versus
UNION OF INDIA & ORS. ..... Respondent
Signature Not Verified
Digiltally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:08.10.2021
19:11:30
Through:-
Mr. Abhay Pratap Singh and Mr. Shantnu Aggarwal, Advocates for
petitioner in W.P. (C.) No. 1847/2020.
Mr. Murari Kumar and Mr. Anchit Kumar, Advocates for petitioner in
Item Nos. 13, 15, 16, 18 to 21, 23 to 25.
Mr. Manish Makhija, Advocate for petitioner in W.P.(C) 9989/2021.
Mr. Rajesh Gogna, CGSC with Mr. Abhishek Khanna, GP for UOI in
W.P.(C) 11174/2021.
Mr. Sandeep Tyagi, Advocate for respondent in W.P.(C) 9989/2021.
Ms. Ekta Choudhary and Mr. Chakshu Thakral, Advocate with Mr.
Kunal Prashant (Law Officer) for respondent in W.P.(C) 8162/2021.
Mr. Vijay Joshi, Advocate for UOI in W.P.(C) 10728/2021.
Mr. Kush Sharma, Advocate for Bank of Baroda in W.P. (C.) No.
9128/2021.
Mr. I.S. Chauhan and Mr. Hardeep, Advocate for UCO Bank in item
Nos. 2, 13, 16, 19, 20.
Mr. Harish Vaidyanathan Shankar, CGSC with Ms. S Bushra Kazim
and Mr. Karan Chhiber, Advocate for UOI/ RBI.
Mr. O.P. Gaggar, Advocate for respondent No. 3 in Item Nos. 1,3 &
26.
Mr. Himanshu Shekhar and Mr. Jamnesh Kumar, Advocates for
respondent No. 1/ Central Bank of India in W.P.(C) 10723/2021.
Mr. R.K. Sinha Advocate for respondent No.1/ SBI in W.P.(C)
9010/2021.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 07.10.2021 None appears for the Reserve Bank of India (RBI), even though RBI is a party respondent in some of these matters. The stand of the RBI is Signature Not Verified Digiltally Signed By:BHUPINDER SINGH ROHELLA Signing Date:08.10.2021 19:11:30 necessary to deal with these petitions.
Mr. Harish Vaidyanathan Shankar is present and accepts notice on behalf of RBI. The pleadings are not complete yet.
List the matter on 26.10.2021 before the Joint Registrar (concerned), for ensuring service of all the respondents and completion of pleadings.
List the matter before the Court on 18.01.2022. In the meantime, the Joint Registrar may ensure that service is complete and pleadings are also filed by all parties.
Interim orders to continue till the next date.
VIPIN SANGHI, J JASMEET SINGH, J OCTOBER 07, 2021 kd Signature Not Verified Digiltally Signed By:BHUPINDER SINGH ROHELLA Signing Date:08.10.2021 19:11:30