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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(6) in Punjab Document Writers Licensing Rules, 1961

(6)[ A duplicate copy of the licence may be issued to a licensee on payment of a fee of rupee one only if the licensing authority is satisfied that the original licence has been lost or damaged.] [Inserted by Punjab Government notification No. R/3/192/IV/2234, dated 23rd October, 1964]