Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49A] [Entire Act] State of Madhya Pradesh - Subsection Section 49A(vi) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 (vi)[ to (viii) omitted] [Omitted by M.P. Act No. 3 of 2001 (w.e.f. 26-1-2001).];
