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[Cites 0, Cited by 0] [Section 121(5)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(5)(i) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(i)Officers failing in not more than two subjects in any one course, but obtaining pass marks for that course shall be given further instruction and re-examined in the subject(s) in which they have failed.