Section 2(1)(xiv) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(xiv) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(xiv)"Qualifying Examination" means the passing of 10+2 Examination conducted by the Board of Intermediate Education, Andhra Pradesh or its equ ivalent or Diploma examination in Architecture and related courses conducted by State Board of Technical Education and Training (SBTET), Andhra Pradesh or any other examination recognized as equivalent there to by State Board of Technical Education and Training, Andhra Pradesh, as laid down under Rule 3.

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State of Andhra Pradesh - Subsection

Section 2(1)(xiv) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004