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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in Rajasthan Police Rules, 2008

(3)If any member is found to be involved in political activites or is not taking part in community Liasioning Group meetings or have incurred any of dis-qualification as mentioned in sub-rule (5) of rule 12, he shall be removed from Community Liasioning Group.