Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 26 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015 26. Details of the supervision when the inmates are going on holidays or leaving the hostel or lodging house or home for women and children.
