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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(10) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(10)[ The Committee shall refund the market fee deposited by a dealer regarding fruits and vegetables exported by him to other countries from the State of Punjab on production of export documents and Form 'K-3' duly verified by the Punjab Agriculture Exort Corporation.] [Inserted vide Punjab Notification dated 11.6.1998.]