Delhi High Court - Orders
Pr. Commissioner Of Income Tax ... vs Uno Minda Ltd on 24 July, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~114
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 384/2024
PR. COMMISSIONER OF INCOME TAX
(CENTRAL)-2 .....Appellant
Through: Mr. Sanjay Kumar & Ms.
Easha, St. Counsels.
versus
UNO MINDA LTD .....Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 24.07.2024 In order to holistically examine the questions which are sought to be addressed, let this appeal stand tagged with ITA 362/2024, to be called on the date fixed i.e. 07.08.2024.
The compilation of judgment which has been handed over by Mr. Kumar, learned counsel may be included on our digital record.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
JULY 24, 2024/kk This is a digitally signed order.
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