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State of Punjab - Section

Section 10 in The Punjab Industrial Housing Rules, 1982

10. Repeal and saving.

- The Punjab Industrial Housing Rules, 1958 published vide Punjab Government Notification No. 2361-HG-58/1924 dated the 12th July, 1958 are hereby repealed:Provided that any order made or any action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.Form "A"(See rule 4)Application For Allotment Of A House