Central Information Commission
Shri R. Sarvanan vs Ordnance Factory, Institute Of ... on 9 November, 2009
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No.CIC/SM/A/2009/001148/LS
Appellant : Shri R. Sarvanan
Public Authority : Ordnance Factory, Institute of Learning, Avadi
Date of Hearing : 9.11.2009
Date of Decision : 9.11.2009
FACTS :
The matter was called for hearing on 9.11.2009. The parties did not appear before the Commission. However, a written representation was received from Director of the Institute to say that the appellant has withdrawn the appeal. A copy of letter dated 31.10.2009 of the appellant addressed to this Commission is also available on record.
DECISION
2. In view of the above, the appeal is dismissed as withdrawn.
Sd/-
(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
(D.C. Singh) Under Secretary & Assistant Registrar Address of parties :-
1. Shri M.S. Rao Director, Ordnance Factory Board, Ordnance Factories Institute of Learning, Avadi, Chennai-600021
2. Shri R. Sarvanan S/o G. Ramadass, No. 14, Nehru Street, Moopanar Nagar, Korukkupet, Chennai-600021