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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(a) in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

(a)during the first six months, attached to the berthing service and perform berthing or unberthing manouvers within the dock basins of Indira and Princess and Victoria docks.