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[Cites 0, Cited by 0] [Section 47A(5)] [Section 47A] [Entire Act]

State of Maharashtra - Subsection

Section 47A(5)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)to any honorarium during any period of absence exceeding thirty days in a year under sub-section (4); and