Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in Orissa Land Encroachment Act, 1947

(c)land recorded or surveyed as belonging to Government or any Local authority which is used for any public purpose such as a road, canal or embankment, or which is required for repair or maintenance of such road, canal or embankment while such land continues to be so used or required;