Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(o) in The Orissa Co-operative Societies Act, 1962 (o)[ "Tribunal" means Co-operative Tribunal constituted under Section 67-A.] [Inserted by Orissa Act 19 of 1985, Section 2(c) dated 11.10.1985.]
